Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(d) in Bihar Civil Servant (Treatment of Tuberculosis) Rules, 1954 (d)Any examination or re-examination under Rules, 5, 6 and 7 shall be made free of charge.
