Bombay High Court
Carnet Elias Fernandes vs The State Of Maharashtra And Anr on 23 September, 2019
Author: S. S. Shinde
Bench: S. S. Shinde
51-wp-4155-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 4155 OF 2019
Mr.Carnet Elias Fernandes ...Petitioner
Versus
The State of Maharashtra & Anr. ...Respondents
.......
Mr.Mayank Mishra i/b. Mr.K.T.Thomas for the Petitioner. Mr.A.R.Patil, APP for Respondent -State. Mr.Lalit Katariya i/b. Katariya & Associates for Respondent No.2.
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CORAM : S. S. SHINDE, J
DATE : 23 September 2019
P.C.
At the request of learned Counsel appearing for the petitioner, stand over to 26.09.2019. To be included in supplementary board.
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