Section 2 in The Western Orissa Development Council Act, 2000
2. Definitions.
- In this Act, unless the context otherwise requires -(a)"Chief Executive Officer" means the Chief Executive Officer to the Council;(b)"Council" means the Western Orissa Development Council established under this Act;(c)"Council area" means the area of the Council as mentioned in Sub-section (1) of section 3;(d)"Government" means the State Government of Orissa;(e)"prescribed" means prescribed by rules;(f)"Council Fund" means the Council Fund established under section 15;(g)"rules" means rule made under this Acts.
