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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994

(d)"Corporation" means the National Thermal Power Corporation Ltd., a Government company within the meaning of the Companies Act, 1956, (1 of 1956) and having its registered office at 7. Institutional Area, NTPC Bhawan, Core-7, Scape Complex, Lodi Road, New Delhi-110003;