Section 55(2)(z) in The Bengal Agricultural Debtors Act, 1936

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

(z)the transfer and disposal of applications under section 39;

(za)the manner of making an appeal under sub-section (1) of section 40;

(zb)the judicial experience required in the case of certain Appellate Officer under proviso to sub-section (1) of section 40;

(zc)the procedure of an Appellate Officer and the control and inspection of his work under sub-section (3) of section 40;

(zd)the manner of review under section 44 of a decision or order passed by a Board or an Appellate Officer;

(ze)the representation of a party in proceedings before a Board;

(zf)the manner in which and the period within which awards and certificates shall be registered under sub-section (1) of section 47;

(zg)the publication under section 48 of awards and of certain orders; and

(zh)the manner of assignment of an award under section 53.

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