Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21A(1)] [Section 21A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 21A(1)(ii) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

(ii)either of them, directly or indirectly, by itself or in combination with other persons, exercises control over the other; or