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[Cites 0, Cited by 0] [Section 151] [Entire Act]

Union of India - Subsection

Section 151(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)An aircrewman borne against sanctioned vacancy shall, during the period of his aircrew service, be paid in addition to his normal pay and allowances a flying pay of Rs. 374.50 per month. This will be treated as pay for all purposes except for pension and gratuity.