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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(10A) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(10A)[ The Convenor, Ed.CET-AC Admissions shall conduct the counseling in phases if required till the last rank of Ed.CET-AC. The Convenor, Ed.CET-AC Admissions shall fill the left over seats of the un-aided Colleges shall conduct admissions through counseling process in the presence of a Government nominee by following rule of reservation, in case the seats in minority colleges are to be filled up with non-minority candidates.] [Added by Notification No. G.O.Ms. No. 98, dated 6.12.2006 (w.e.f. 16.11.2006).]