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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(6)(vi) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(vi)The access to the basement shall be separated from the main and alternate staircase providing access and exit from higher floors. Where the stair-case serving as a fire separation from the basement floor and higher floors.