Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of West Bengal - Subsection Section 60(i) in Police Regulations, Calcutta, 1968 (i)Loss. - The loss of any command certificate shall be immediately reported to the Deputy Commissioner, Headquarters and the Deputy Commissioner of the division concerned.
