Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act]

Bengal Presidency - Subsection

Section 2A(1)(iii) in The Bengal Criminal Law Amendment Act, 1930

(iii)is consorting with a member of any association referred to in clause (i) of sub-section (1) of section 2,