Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Punjab - Subsection Section 102(19) in The Punjab Factory Rules, 1952 (19)[ Process of extracting oils and fats from vegetable and animal sources in solvent extraction plants.] [Substituted by Punjab Government Notification No. G.S.R. 96/C.A. 63/48/Section (112)/Amd. (18)/80, dated 30th October, 1970.]