Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 5 in Bihar Payment of Wages Rules, 1937 5. [ Register of Wages. [Substituted, by Notification No. 11/W5 - 1011-60/L. & E - 3460, dated 12.05.1962] - A register of wages shall be maintained in every factory or industrial establishment in Form VI.]
