Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(10)(iii) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(iii)A declaration regarding income and the residence of parents shall be furnished by the Government servant once only from enforcement of these rules.