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[Cites 0, Cited by 23] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(a) in The Right of Children to Free and Compulsory Education Act, 2009

(a)specified in sub-clause (i) of clause (n) of section 2 shall provide free and compulsory elementary education to all children admitted therein;