Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Puducherry - Subsection Section 5(b) in Puducherry Limitation (Repeal of Local Laws) Act, 1994 (b)after any suit, appeal or application instituted, preferred or made before, and pending at, such commencement.
