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State of Jharkhand - Section

Section 5 in Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005

5. Prohibition of sale, purchase or otherwise disposal of bovine animals.

- No person shall sell or otherwise dispose of or offer to purchase ,sell or otherwise dispose of or cause to be purchased ,sold or otherwise dispose bovine animals for slaughter or knowing reason to belief that such cattle shall be slaughtered.