Section 7(18) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
(18)Permanent post. - Means a post carrying a definite rate of pay sanctioned without limit of time by the [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85]
