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[Cites 0, Cited by 0] [Section 240(1)] [Section 240] [Entire Act]

State of Odisha - Subsection

Section 240(1)(b) in The Orissa Tenancy Act, 1913

(b)resists a distraint duly made under this Act, or forcibly or clandestinely removes any property duly distrained under this Act, or