Calcutta High Court
Suvendu Adhikari And Ors vs The Hon'Ble Speaker on 18 May, 2022
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
OD 1
WPO 2025 of 2022
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
SUVENDU ADHIKARI AND ORS.
VERSUS
THE HON'BLE SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY AND ORS.
BEFORE:
The Hon'ble JUSTICE RAJASEKHAR MANTHA
Date : 18th May, 2022.
APPEARANCE:
Mr. Jaydip Kar, Sr.Adv.
Mr. Bilwadal Bhattacharyya, Adv.
Mr. Rajdeep Majumder, Adv.
Mr. Loknath Chatterjee, Adv.
Mr. Sayak Chakraborti, Adv.
Mr. Anish Kumar Mukherjee, Adv.
Mr. S. Das, Adv.
Mr. A. Sinha, Adv.
Mr. S. Saha, Adv.
Mr. W. Roy, Adv.
... for the petitioners.
Mr. S. N. Mookerjee, Sr. Adv.
Mr. T. M. Siddiqui, Adv.
Mr. P. Sinha, Adv.
...for the State..
The Court:- Having heard learned Advocate General, Mr. S. N. Mookerjee
at length on the behalf of the respondents, let this matter stand adjourned and
be listed on 9th June, 2022 at 2.00 p.m. for further consideration.
By consent of the parties, the matter is treated as heard in part.
(RAJASEKHAR MANTHA, J.) S.Chandra/mg