Section 10(1)(vi) in Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019

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Union of India - Subsection

Section 10(1)(vi) in Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019

(vi)acknowledge the receipt of the goods by endorsing the transportation document presented by the carrier of the goods and retain a copy thereof; and

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Union of India - Subsection

Section 10(1)(vi) in Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019