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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Meghalaya - Subsection

Section 5(g) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019

(g)relaxation of fees for poor SC/ST and meritorious students of the State is to be formulated by a separate policy of the private university in consultation with Government of Meghalaya.