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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994

20. Repeal of Ordinance 8 of 1993.

- The Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Fay Structure) Ordinance, 1993 is hereby repealed.