Delhi High Court - Orders
G.S. Developers And Contractors ... vs Magnum International Trading Co. Pvt. ... on 12 February, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 200/2021& EX.APPL.(OS) 887/2023,
EX.APPL.(OS) 1034/2023.
G.S. DEVELOPERS AND CONTRACTORS PVT.LIMITED
..... Decree Holder
Through: Mr. Aashish Arya, Adv.
versus
MAGNUM INTERNATIONAL TRADING CO. PVT. LTD & ANR.
..... Judgement Debtor
Through: Mr. J.S. Bakshi, Sr. Adv., Mr. Sougat
Sinha, Ms. R.Gatathri Manasa, Advs
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 12.02.2024
1. Let notice be issued to Punjab National Bank in terms of order dated 21.08.2023.
2. At request of learned counsel for decree holder, re-notify on 24.04.2024.
JASMEET SINGH, J FEBRUARY 12, 2024/NG Click here to check corrigendum, if any This is a digitally signed order.
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