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[Cites 0, Cited by 0] [Section 33A(2)] [Section 33A] [Entire Act]

State of Haryana - Subsection

Section 33A(2)(b) in The Punjab Excise Act, 1914

(b)any duty on an excisable article produced outside India and imported into Punjab [Haryana] whether across a customs frontier as defined by the Central Government or not.