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[Cites 0, Cited by 0] [Section 145] [Entire Act]

Union of India - Subsection

Section 145(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)When it be necessary to detach a vehicle from a train and leave it standing on the running line Station Master on duty shall secure the vehicle as prescribed under rule 147 and take such additional precautions as may have been prescribed in Station Working Rules; he shall also place or use stop callers on relevant buttons of point and signals that leads to the obstructed line and advise the control to make arrangement to expeditious removal of the vehicle obstructing the running line. He shall also switch on the intermittent buzzer wherever provided on the panel to remind him of the obstruction. The controller shall ensure that no running line at any station under his jurisdiction remain obstructed for a long time for want of loco or other aids and assistances which the Station Master has asked for.