Jammu & Kashmir High Court - Srinagar Bench
State Of Jk vs Mohammad Sidiq Mir And Ors on 23 March, 2021
Bench: Dhiraj Singh Thakur, Vinod Chatterji Koul
Regular
Sr. No. 502
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CRA No. 04/2015 C/W
i) CRREF 1/2015
ii) OWP No. 1060/2016
State of JK
Petitioner(s)
Through: None
V/s
Mohammad Sidiq Mir and Ors.
Respondent(s)
Through: None
Coram:
Hon'ble Mr. Justice Dhiraj Singh Thakur, Judge
Hon'ble Mr. Justice Vinod Chatterji Koul, Judge
ORDER
None for the parties. Adjourned.
List again on 18.05.2021.
(Vinod Chatterji Koul) (Dhiraj Singh Thakur) Judge Judge Srinagar 23.03.2021 "Shamim Dar"
SHAMIM AHMAD DAR 2021.03.24 13:07 I attest to the accuracy and integrity of this document