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Jammu & Kashmir High Court - Srinagar Bench

State Of Jk vs Mohammad Sidiq Mir And Ors on 23 March, 2021

Bench: Dhiraj Singh Thakur, Vinod Chatterji Koul

                  Regular
                  Sr. No. 502


                          HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR
                                       CRA No. 04/2015 C/W
                                       i) CRREF 1/2015
                                       ii) OWP No. 1060/2016

                State of JK
                                                                  Petitioner(s)

                                              Through: None

                                       V/s

                Mohammad Sidiq Mir and Ors.
                                                                  Respondent(s)

                                              Through: None
                Coram:
                                Hon'ble Mr. Justice Dhiraj Singh Thakur, Judge
                                Hon'ble Mr. Justice Vinod Chatterji Koul, Judge

                                                     ORDER

None for the parties. Adjourned.

List again on 18.05.2021.

(Vinod Chatterji Koul) (Dhiraj Singh Thakur) Judge Judge Srinagar 23.03.2021 "Shamim Dar"

SHAMIM AHMAD DAR 2021.03.24 13:07 I attest to the accuracy and integrity of this document