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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(1) in West Bengal Societies Registration Rules, 1963

(1)he shall exercise the following powers namely—
(a)control the staff of the society;
(b)institute, defend and conduct legal proceedings in Law Courts and other places;
(c)call the general meetings and the meetings of the managing committee and attend such meetings; and