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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(d) in Uttar Pradesh Ministers (Salaries, Allowances and Miscellaneous Provisions) Act, 1981

(d)"maintenance" in relation to a residence includes the payment of local rates and taxes and the provision for water and electricity including electricity duty;