Delhi High Court - Orders
Sawhney Rubber Industries vs Workmen on 24 January, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:25.01.2022
23:35:13
$~17 to 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3014/2010
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
(M:9910081392)
versus
WORKMEN ..... Respondents
Through: Mr. R P. Sharma, Advocate.
(M:9868249612)
Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates. (M:7718992441)
18 WITH
+ W.P.(C) 4773/2019 and CM APPL. 21288/2019
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
JAWAHAR PRASAD ..... Respondents
Through: Mr. R. P. Sharma, Advocate.
Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan, Advocate.
19 WITH
+ W.P.(C) 6064/2020 & CM APPLs.21797/2020, 8921/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. VINOD PRASHAD ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
20 WITH
+ W.P.(C) 6065/2020 & CM APPLs.21801/2020, 8664/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
W.P.(C) 3014/2020 & connected matters Page 1 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:25.01.2022
23:35:13
SH. ANIL PRASAD ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
21 WITH
+ W.P.(C) 6066/2020 & CM APPL.21805/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. SHANKAR PASWAN ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
22 WITH
+ W.P.(C) 6067/2020 & CM APPLs.21809/2020, 8919/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. JITENDRA NATH ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
23 WITH
+ W.P.(C) 6068/2020 & CM APPLs.21813/2020, 8667/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. RAMAYAN YADAV ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
24 WITH
+ W.P.(C) 6069/2020 & CM APPL.21817/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH CHINTU KUMAR ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
25 WITH
+ W.P.(C) 6070/2020 & CM APPLs. 21821/2020, 9292/2021
W.P.(C) 3014/2020 & connected matters Page 2 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:25.01.2022
23:35:13
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
PRATAP SINGH ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
26 WITH
+ W.P.(C) 6071/2020 & CM APPLs. 9295/2021, 21825/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. PRAMOD KUMAR ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
27 WITH
+ W.P.(C) 6201/2020 & CM APPL.22228/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. RAM CHARAN ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
28 WITH
+ W.P.(C) 6510/2020 & CM APPLs.22822/2020, 8668/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. KRISHAN KANT JHA ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
29 WITH
+ W.P.(C) 6523/2020 & CM APPLs.22835/2020, 8669/2021
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. OM PRAKASH. .... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
W.P.(C) 3014/2020 & connected matters Page 3 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:25.01.2022
23:35:13
30 WITH
+ W.P.(C) 6524/2020 & CM APPL.22839/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. KRISHAN KUMAR ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
31 WITH
+ W.P.(C) 6525/2020 & CM APPL.22845/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. KRISHNA PANDIT ..... Respondent
Through: Mr. R.P. Sharma, Advocate for
Workmen.
32 WITH
+ W.P.(C) 7962/2020 & CM APPL.26002/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. GAYA PRASAD ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates.
33 WITH
+ W.P.(C) 7963/2020 & CM APPL.26006/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. LAL CHAND ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates.
34 WITH
+ W.P.(C) 7964/2020 & CM APPL.26010/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
W.P.(C) 3014/2020 & connected matters Page 4 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:25.01.2022
23:35:13
versus
SH. NARAYAN SINGH ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates.
35 WITH
+ W.P.(C) 7966/2020 & CM APPL.26016/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. JEET BAHADUR ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates.
36 WITH
+ W.P.(C) 7967/2020 & CM APPL.26020/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH . CHANDER PRAKASH PATHAK ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates.
37 WITH
+ W.P.(C) 7969/2020 & CM APPL.26024/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. ARJUN PANDIT ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates.
38 WITH
+ W.P.(C) 7984/2020 & CM APPL.26044/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. MANOJ KUMAR ..... Respondent
W.P.(C) 3014/2020 & connected matters Page 5 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:25.01.2022
23:35:13
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates.
39 WITH
+ W.P.(C) 7985/2020 & CM APPL.26048/2020
SAWHNEY RUBBER INDUSTRIES ..... Petitioner
Through: Mr. Anurag Lakhotia, Advocate.
versus
SH. AVDESH SHAH ..... Respondent
Through: Mr. Sanjoy Ghose, Sr. Advocate with
Ms. Urvi Mohan & Mr. Naman Jain
Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 24.01.2022
1. This hearing has been done through video conferencing. CM APPL. 21288/2019 in W.P.(C) 4773/2019 ( for stay) CM APPL. 21797/2020 in W.P.(C) 6064/2020 ( for stay) CM APPL. 21801/2020 in W.P.(C) 6065/2020 ( for stay) CM APPL. 21805/2020 in W.P.(C) 6066/2020( for stay) CM APPL. 21809/2020 in W.P.(C) 6067/2020( for stay) CM APPL. 21813/2020 in W.P.(C) 6068/2020( for stay) CM APPL. 21817/2020 in W.P.(C) 6069/2020( for stay) CM APPL. 21821/2020 in W.P.(C) 6070/2020( for stay) CM APPL. 21825/2020 in W.P.(C) 6071/2020( for stay) CM APPL. 22228/2020 in W.P.(C) 6201/2020( for stay) CM APPL. 22822/2020 in W.P.(C) 6510/2020( for stay) CM APPL. 22835/2020 in W.P.(C) 6523/2020( for stay) CM APPL. 22839/2020 in W.P.(C) 6524/2020( for stay) CM APPL. 22845/2020 in W.P.(C) 6525/2020( for stay) CM APPL. 26002/2020 in W.P.(C) 7962/2020( for stay) CM APPL. 26006/2020 in W.P.(C) 7963/2020( for stay) CM APPL. 26010/2020 in W.P.(C) 7964/2020( for stay) CM APPL. 26016/2020 in W.P.(C) 7966/2020( for stay) CM APPL. 26020/2020 in W.P.(C) 7967/2020( for stay) CM APPL. 26024/2020 in W.P.(C) 7969/2020( for stay) W.P.(C) 3014/2020 & connected matters Page 6 of 8 Signature Not Verified Digitally Signed By:Devanshu Signing Date:25.01.2022 23:35:13 CM APPL. 26044/2020 in W.P.(C) 7984/2020( for stay) CM APPL. 26048/2020 in W.P.(C) 7985/2020( for stay)
2. Final hearing in these petitions is underway. In view thereof, interim orders already granted shall continue during the pendency of these petitions. All stay applications in these matters are disposed of. W.P.(C) 3014/2010 W.P.(C) 4773/2019 W.P.(C) 6064/2020 & CM APPL. 8921/2021 W.P.(C) 6065/2020 & CM APPL. 8664/2021 W.P.(C) 6066/2020 W.P.(C) 6067/2020 & CM APPL. 8919/2021 W.P.(C) 6068/2020 & CM APPL. 8667/2021 W.P.(C) 6069/2020 W.P.(C) 6070/2020 & CM APPL. 9292/2021 W.P.(C) 6071/2020 & CM APPL. 9295/2021 W.P.(C) 6201/2020 W.P.(C) 6510/2020 & CM APPL. 8668/2021 W.P.(C) 6523/2020 & CM APPL. 8669/2021 W.P.(C) 6524/2020 W.P.(C) 6525/2020 W.P.(C) 7962/2020 W.P.(C) 7963/2020 W.P.(C) 7964/2020 W.P.(C) 7966/2020 W.P.(C) 7967/2020 W.P.(C) 7969/2020 W.P.(C) 7984/2020 W.P.(C) 7985/2020
3. These are part-heard matters.
4. Mr. Anurag Lakhotia, ld. Counsel for the Petitioner/Management submits that some of the files in this matter are not available with him, as the same are in his office which is closed due to his office clerk testing positive W.P.(C) 3014/2020 & connected matters Page 7 of 8 Signature Not Verified Digitally Signed By:Devanshu Signing Date:25.01.2022 23:35:13 for Covid-19.
5. Considering these are part-heard matters, list for further hearing on 15th March, 2022.
PRATHIBA M. SINGH, J.
JANUARY 24, 2022/Aman/AD W.P.(C) 3014/2020 & connected matters Page 8 of 8