Calcutta High Court (Appellete Side)
Rupchand Murmu vs Unknown on 28 April, 2015
Author: Aniruddha Bose
Bench: Aniruddha Bose
4 28.04.2015 CRA 41 of 2005
dd
In the matter of : Rupchand Murmu .....Appellant
Mr. Moinak Bakshi .... ....for the Appellant
This appeal arises out of judgment of conviction and sentence in relation to offence, which constitutes crime against women. This appeal is released from our list, as a Bench has been specially allocated the business of hearing appeals in relation to matters of this nature.
(Aniruddha Bose, J.) (Sankar Acharyya, J.)