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Calcutta High Court (Appellete Side)

Rupchand Murmu vs Unknown on 28 April, 2015

Author: Aniruddha Bose

Bench: Aniruddha Bose

4    28.04.2015                           CRA 41 of 2005
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                   In the matter of : Rupchand Murmu               .....Appellant



                   Mr. Moinak Bakshi             .... ....for the Appellant




This appeal arises out of judgment of conviction and sentence in relation to offence, which constitutes crime against women. This appeal is released from our list, as a Bench has been specially allocated the business of hearing appeals in relation to matters of this nature.

(Aniruddha Bose, J.) (Sankar Acharyya, J.)