Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Maharashtra - Subsection Section 85(1) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002 (1)No juvenile or child shall be denied the benefits of the Act and the rules made thereunder.
