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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(1)(xxiii) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(xxiii)two members from amongst individuals or organizations, who have made donations to the University or its affiliated colleges or hospitals of an amount of not less than ten lakh rupees or more either in cash or kind, for a period of two years.