Section 34(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(2)The Kuladhipati shall be the President of the Co-ordination Committee and the [Principal Secretary/Secretary] [Substituted by M.P. Act No. 6 of 1997.] to Government of Madhya Pradesh, [Higher] [Inserted by M.P. Act No. 19 of 1994.] Education Department, shall be its Secretary.
