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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(7) in Jawaharlal Nehru Technological Universities Act, 2008

(7)"Director" means the head of research and development, the head of a centre or school of advanced study or the Head of a distinct administrative unit, as may be prescribed by the University;