Chattisgarh High Court
Commissioner, Central Excise And ... vs Ms Bharat Aluminium Co.Ltd. 27 ... on 4 October, 2018
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
TAXC No. 53 of 2014
• Commissioner, Central Excise and Customs, Bilaspur, Office at Dhamtari
Road, Tikrapara, Raipur C.G., Thru- Dy. Commissioner Legal, Central Excise
And Customs, Bilaspur, Chhattisgarh
---- Appellant
Versus
• Ms Bharat Aluminium Co.Ltd., Balco Nagar, Korba, Chhattisgarh
---- Respondent
__________________________________________________________________ For Appellant : Shri Animesh Tiwari, Standing Counsel For Respondent : Shri Siddharth Dubey, Advocate Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Parth Prateem Sahu, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 04.10.2018
1. I.A. No. 01 of 2018 which is an application for withdrawal of appeal.
2. For the reasons indicated in the application, the same is allowed and the appeal is dismissed as not pressed.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Chandra