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Chattisgarh High Court

Commissioner, Central Excise And ... vs Ms Bharat Aluminium Co.Ltd. 27 ... on 4 October, 2018

Bench: Ajay Kumar Tripathi, Parth Prateem Sahu

                                                                                         NAFR
                            HIGH COURT OF CHHATTISGARH, BILASPUR
                                      TAXC No. 53 of 2014
               • Commissioner, Central Excise and Customs, Bilaspur, Office at Dhamtari
                 Road, Tikrapara, Raipur C.G., Thru- Dy. Commissioner Legal, Central Excise
                 And Customs, Bilaspur, Chhattisgarh
                                                                                  ---- Appellant
                                                 Versus
               • Ms Bharat Aluminium Co.Ltd., Balco Nagar, Korba, Chhattisgarh
                                                                                ---- Respondent

__________________________________________________________________ For Appellant : Shri Animesh Tiwari, Standing Counsel For Respondent : Shri Siddharth Dubey, Advocate Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Parth Prateem Sahu, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 04.10.2018

1. I.A. No. 01 of 2018 which is an application for withdrawal of appeal.

2. For the reasons indicated in the application, the same is allowed and the appeal is dismissed as not pressed.

                         Sd/-                                              Sd/-
                 (Ajay Kumar Tripathi)                           (Parth Prateem Sahu)
                     Chief Justice                                       Judge


Chandra