Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

State of West Bengal - Subsection

Section 134(2)(e) in The West Bengal Co-Operative Societies Act, 1983

(e)any matter concerned with the winding up or dissolution of a cooperative society.