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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(7)(j) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

(j)the means to be provided for proper (i) drainage of waste water (ii) disposal of waste, and (iii) disposal of town refuse;