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[Cites 0, Cited by 0] [Section 936] [Entire Act]

Bengal Presidency - Subsection

Section 936(b) in Police Regulations, Bengal , 1943

(b)Wearing of Undress uniform. - Undress uniform consists of the uniform specified above except, that shorts shall be worn instead of breeches. Ribbons only will be worn instead of medals, decorations and Indian title badges.