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State of Madhya Pradesh - Section

Section 7 in Denatured Spirit Rules Made Under Madhya Pradesh Excise Act, 1915

7. Special licence of druggists and others.

- A special licence in form D.S. 4 may be granted by the Collector to druggists, manufacturers and others who require special denatured spirit. The fee payable for this licence shall be [Rs. 200/- per annum.] [Substituted by Notification No. 639-4500-V-SR, dated 25-2-1969.]