Supreme Court - Daily Orders
Common Cause And Ors vs Union Of India And Ors. on 16 February, 2015
Bench: Madan B. Lokur, Kurian Joseph, A.K. Sikri
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ITEM NO.301 COURT NO.10 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.NO. 13 & CRL.MP.NO. 387/2015
in
Writ Petition(s)(Civil) No(s).463/2012
COMMON CAUSE & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(for directions and appln. u/s 195 read with 340 of crpc and office
report)
Date : 16/02/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Prashant Bhushan, Adv.
For Respondent(s)/
Applicant(s)
Mr. Amit Anand Tiwari,Adv.
UOI Mr. P.S. Narsimhan, ASG
Mr. Guru Krishnan Kumar, Sr.Adv.
Mr. Gaurav Sharma, Adv.
Ms. Menaka Guruswamy, Adv.
Ms. Meenakshi Grover, Adv.
Mr. D.S. Mahra, Adv.
Ms. Hemantika Wahi, Adv.
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Ms. Giss Antony, Adv.
Telangana
Signature Not Verified
Mr. S. Udaya Kumar Sagar, Adv.
Digitally signed by
Sanjay Kumar
Date: 2015.02.16
Mr. Krishna Kumar Singh, Adv.
17:25:41 IST
Reason:
Jharkhand Mr. Tapesh Kumar Singh, Adv.
Mr. Mohd. Waquas, Adv.
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Mr. Anip Sachthey, Adv.
Mr. Braj Kishore Mishra, Adv.
Mr. Dinesh Kumar Garg, Adv.
Mr. D. Mahesh Babu, Adv.
Mr. E. C. Agrawala, Adv.
Mr. Mishra Saurabh, Adv.
Mr. Ramendra Mohan Patnaik, Adv.
Mrs. Kirti Renu Mishra, Adv.
Mrs. Shally Bhasin Maheshwari, Adv.
Ms. Aparna Jha, Adv.
Ms. Kamini Jaiswal, Adv.
M/s. Khaitan & Co.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for CBI, the matter is adjourned to 23rd February, 2015 at 2.00 p.m. (SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER