Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Constitution Article

Section 5 in THE CONSTITUTION (TWENTY-SEVENTH AMENDMENT) ACT, 1971

5. Insertion of new article 371C.-

After article 371B of the Constitution, the following article shall be inserted, namely:-