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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(3)(ix) in Telangana Electricity Reform Act, 1998

(ix)The Schedules to the Electricity (Supply) Act, 1948 shall be applicable only with reference to the provisions in this Act wherein the applications of the Schedules are specified and not otherwise.