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[Cites 0, Cited by 0] [Section 68F(2)] [Section 68F] [Entire Act]

Union of India - Subsection

Section 68F(2)(b) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(b)the grant or creation of any lease, mortgage, charge, easement, licence, power, partnership or interest in property;