Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(2) in Bihar Inland Vessels Rules, 2013 (2)It shall come into force with effect from the date of their publication in the official Gazette and shall apply on Inland Vessels plying in whole State of Bihar except as otherwise provided in these Rules.
