Section 1 in The Rajasthan Affected Areas (Suspension of Proceedings) Act, 1952
1. Short title and extent.
(1)This Act may be called the Rajasthan [Affected Areas] [Substituted by Section 2 of Rajasthan Act No. VIII of 1953, Published in Rajasthan Gazette No. 212, dated 23.3.1953.] (Suspension of Proceedings) Act, 1952.(2)[It extends to the whole of the State of Rajasthan.] [Substituted by item No. 18 of the Schedule of Rajasthan Act No. 27 of 1957, Published in the Rajasthan Gazette Part IV-A, Extraordinary dated 13.8.1957.]
