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State of Punjab - Section
Section 14A in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994
14A.
Minimum Educational and other Qualifications for appointment to the post of Senior Assistant by-| Direct Appointment | Promotion |
| No person shall be given direct appointment tothe post of Senior Assistant under the Punjab Government, unlesshe- | From amongst the clerks, who have an experience of working assuch for a minimum period of[four years] [Substituted 'five years' by Notification No. G.S.R.31/Const./Art.309/Amd.(21)/2019, dated 13.9.2019 (w.e.f. 4.5.1994).]. |
| (i) Possesses the Bachelor’s Degree froma recognized University or Institution; and | |
| (ii) Qualifies in the competitive testspecified by the appointing authority from time to time; | |
| and | |
| (iii) Possesses at least one hundred and twentyhours course with hands on experience in the use of PersonalComputer or Information Technology in office Productivityapplications or Desktop Publishing applications from aGovernment recognized institution or a reputed institution,which is ISO 9001, certified. | |
| OR | |
| Possesses a Computer Information TechnologyCourse equivalent to ‘O’ level certificate ofDepartment of Electronics Accreditation of Computer Course(DOEACC) of Government of India. | |
| (2) The person so appointed as Senior Assistantin terms of the Provisions of sub-rule (1), shall have, beforehis appointment, passed a test in English and Punjabirespectively, typewriting on Computer to be conducted by theBoard or the Appointing Authority or the Department ofInformation Technology, as the case may be, at a speed of thirtywords per minute: | |
| Provided that where appointment of Group ‘B’non-technical post is offered to a War Hero, who has beendischarged from Defence Services or dependent member of hisfamily under the instructions issued in this behalf by theGovernment, the educational qualifications to be possessed bysuch person shall be Graduate from a recognized University orInstitution. However, such person shall not be required toqualify the test in Punjabi type-writing as provided in sub-rule(2). |