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Madhya Pradesh High Court

Amar Singh Yadav vs The State Of Madhya Pradesh on 9 December, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 21785 of 2022 (AMAR SINGH YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 09-12-2022 Parties through their counsel.

As jointly prayed, list the matter on 12.12.2022.



                                             (SUJOY PAUL)                                (PRAKASH CHANDRA GUPTA)
                                                JUDGE                                              JUDGE

                                       vai




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Date: 2022.12.09 17:34:17 IST