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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(2)The provisions of Section 100 of the Code of Criminal Procedure, 1973 [2 of 1974], relating to search and seizure shall, so far as may be, apply to searches and seizures under this section.