Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act] State of Jammu-Kashmir - Subsection Section 52(1)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.) (b)where a local authority is the addressee, at the office of the local authority;